Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 430 in Police Regulations, Bengal , 1943 430. Prosecution of gang cases. - The prosecution of gang cases both in a Magistrate's Court and the Sessions Court will be placed in the hands of the Public Prosecutor.
