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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

NCT Delhi - Subsection

Section 87(2)(b) in The Delhi Co-operative Societies Rules, 2007

(b)Officers/Co-operators, serving or retired of co-operative societies having experience of ten years and having graduate degree preferably a Diploma in Cooperative from recognized Cooperative Training Institute; or