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[Cites 0, Cited by 0] [Section 45NB(2)] [Section 45NB] [Entire Act]

Union of India - Subsection

Section 45NB(2)(b) in The Reserve Bank of India Act, 1934

(b)the publication by the Bank, if it considers necessary in the public interest so to do, of any information collected by it under sub-section (1) in such consolidated form as it may think fit without disclosing the name of any non-banking financial company or its borrowers;