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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxi) in The Haryana New Mandi Townships Building Rules, 1967

(xxi)"masonry walled building" means a building, the external walls of which are constructed of bricks stone or other similar material without the aid of timber, iron or steel framing;