Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(iv) in The Orissa Forest Produce (Control of Trade) Act, 1981

(iv)one member shall be from amongst the members of State Legislature belonging to such Tribes.