Calcutta High Court (Appellete Side)
Tower Infotech Ltd Anr vs Union Of India And Ors on 12 August, 2022
12.08.2022
Sl.No. 22 & 23
Ct.No.3
Amalranjan
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
WPA/16534/2013
[Tower Group]
TOWER INFOTECH LTD ANR
VS
UNION OF INDIA AND ORS
IA NO: CAN/1/2013(Old No:CAN/11064/2013),
CAN/2/2013(Old No:CAN/11184/2013),
CAN/3/2014(OldNo:CAN/4698/2014),
CAN/4/2014(Old No:CAN/7281/2014),
CAN/5/2015(Old No:CAN/124/2015),
CAN/6/2015(Old No:CAN/1079/2015),
CAN/7/2015(Old No:CAN/4055/2015),
CAN/9/2016 (OldNo:CAN/11671/2016),
CAN/10/2017(Old No:CAN/94/2017),
CAN/11/2017(Old No:CAN/1444/2017),
CAN/12/2017(Old No:CAN/1466/2017),
CAN/13/2017(Old No:CAN/3937/2017),
CAN/14/2017(Old.No:CAN/7746/2017),
CAN/15/2017(Old No:CAN/8103/2017),
CAN/16/2017(Old No:CAN/8270/2017),
CAN/17/2017(Old No:CAN/8655/2017),
CAN/18/2017(Old No:CAN/10025/2017),
CAN/19/2017(Old No:CAN/10159/2017),
CAN/20/2017(Old No:CAN/10965/2017),
CAN/22/2018(Old No:CAN/2300/2018),
CAN/24/2018(Old No:CAN/6007/2018),
CAN/25/2018(Old No:CAN/7047/2018),
CAN/26/2018(Old No:CAN/7048/2018),
CAN/27/2018(Old No:CAN/7547/2018),
CAN/28/2019(Old No:CAN/67/2019),
CAN/29/2019(Old No:CAN/707/2019),
CAN/30/2019(Old No:CAN/2773/2019),
CAN/34/2020(Old No:CAN/1886/2020),
CAN/40/2021, CAN/41/2021,
CAN/42/2021, CAN/43/2021
WPA/21910/2017
BIRENDRA NATH KAYAL
VS
UNION OF INDIA & ORS.
Mr. Subhasis Chakraborty
Mr. Biswajit Sarkar
Mr. Arindam Das
Ms. Rumeli Sarkar
Ms. Sushmita Kumari Singh
...for the petitioners
2
Mr. Shakti Chatterjee
Mr. Triptimoy Talukder
Mr. Abhiraj Tarafdar
...for the respondents
Mr. Ashok Prasad Ms. Anamika Pandey ...for the UOI Mr. A.K. Kundu Mr. A. Basu ...for the RBI Mr. Rajdip Ray Mr. Sandip Ray ...for the company Mr. Amitesh Banerjee, Sr. Adv. Mr. Tulsidas Roy Mr. Tarak Karan Mr. Tapan Kr. Mukherjee Mr. Rabindra Narayan Datta Mr. Hare Krishna Halder ...for the State Mr. Sujit Sankar Koley ...for the applicant in CAN 707 of 2019, CAN 29 of 2019 Mr. P.K. Dutt Mr. S.K. Dutt Mr. Syamantak Banerjee ...for the SEBI Mr. Pinaki Ranjan Mitra Mr. Birendra Nath Manna ...for the applicant in CAN 43 of 2021 Mr. Rajdip Ray Mr. Sandip Ray ...for the Company The report of the one-man committee filed by learned counsel is taken on record.
The first report of the SEBI filed in court by their learned counsel is taken on record.
List these applications on 12th September, 2022 to review the progress.
( Subhendu Samanta,J. ) ( I. P. Mukerji,J. )