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Securities Appellate Tribunal

Appeal Lodg. No. 613 Of 2023 - Jatin ... vs Sebi on 7 August, 2023

BEFORE THE          SECURITIES APPELLATE TRIBUNAL
                           MUMBAI


                                           Date : 07.08.2023


             Misc. Application No. 1005 of 2023
                            And
              Appeal (Lodg.) No. 613 of 2023


  Jatin Manubhai Shah                          ...Appellant

  Versus

  Securities and Exchange Board of India       ...Respondent


                          WITH
             Misc. Application No. 1006 of 2023
                            And
              Appeal (Lodg.) No. 614 of 2023

  Daivik Jatin Shah                            ...Appellant

  Versus

  Securities and Exchange Board of India       ...Respondent


                          WITH
             Misc. Application No. 1007 of 2023
                            And
              Appeal (Lodg.) No. 615 of 2023

  Heli Jatin Shah                              ...Appellant

  Versus

  Securities and Exchange Board of India       ...Respondent
                                2



                        WITH
           Misc. Application No. 1008 of 2023
                          And
            Appeal (Lodg.) No. 616 of 2023


Karavan Tradelink (OPC) Private Limited           ...Appellant

Versus

Securities and Exchange Board of India            ...Respondent


                         AND
           Misc. Application No. 1009 of 2023
                          And
            Appeal (Lodg.) No. 617 of 2023


Angad M Rathod                                    ...Appellant

Versus

Securities and Exchange Board of India            ...Respondent




Mr. Vikas Bengani, Advocate for the Appellants.


ORDER:

1. Not on Board. List on August 10, 2023.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to 3 act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 07.08.2023MADHUKAR SHAMRAO Digitally signed by MADHUKAR SHAMRAO BHALBAR msb BHALBAR Date: 2023.08.07 17:12:42 +05'30'