Securities Appellate Tribunal
Appeal Lodg. No. 613 Of 2023 - Jatin ... vs Sebi on 7 August, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 07.08.2023
Misc. Application No. 1005 of 2023
And
Appeal (Lodg.) No. 613 of 2023
Jatin Manubhai Shah ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
WITH
Misc. Application No. 1006 of 2023
And
Appeal (Lodg.) No. 614 of 2023
Daivik Jatin Shah ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
WITH
Misc. Application No. 1007 of 2023
And
Appeal (Lodg.) No. 615 of 2023
Heli Jatin Shah ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
2
WITH
Misc. Application No. 1008 of 2023
And
Appeal (Lodg.) No. 616 of 2023
Karavan Tradelink (OPC) Private Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
AND
Misc. Application No. 1009 of 2023
And
Appeal (Lodg.) No. 617 of 2023
Angad M Rathod ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Vikas Bengani, Advocate for the Appellants.
ORDER:
1. Not on Board. List on August 10, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to 3 act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 07.08.2023MADHUKAR SHAMRAO Digitally signed by MADHUKAR SHAMRAO BHALBAR msb BHALBAR Date: 2023.08.07 17:12:42 +05'30'