Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act] State of Himachal Pradesh - Subsection Section 82(2)(c) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (c)all liabilities which are enforceable against the Market Committees shall be enforceable against the Agricultural Produce Market Committees.