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[Cites 0, Cited by 0] [Section 45A(1)] [Section 45A] [Entire Act]

State of Kerala - Subsection

Section 45A(1)(e) in The Kerala General Sales Tax Act, 1963

(e)has failed to comply with all or any of the terms of any notice or summons issued to him by or under the provisions of this Act or the rules made thereunder; or