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Delhi High Court - Orders

Rukshad Daruvala vs Union Of India & Anr on 26 July, 2021

Author: Jyoti Singh

Bench: Chief Justice, Jyoti Singh

                          $~18 to 21 and 8 to 10
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          18
                          +     W.P.(C) 1522/2020 & CM APPL. 5336/2020, 10764/2020 &
                                17186/2020
                                RUKSHAD DARUVALA                             ..... Petitioner
                                                 Through: Mr. Arun Kathpalia, Senior Advocate
                                                 with Ms. Aayushi Sharma and Ms. Sukanya Joshi,
                                                 Advocates

                                                 versus

                               UNION OF INDIA & ANR.                    ..... Respondents
                                             Through: Mr. Chetan Sharma, ASG with Mr.
                                             Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.
                                             Vinay Yadav, Mr.Akshay Gadeock and Mr. Sahaj
                                             Garg, Advocates for UOI.

                                                 Mr. P S Narsimha, Senior Advocate with Mr.
                                                 Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
                                                 Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
                                                 Ms. Aditi Tripathi, Advocates for NFRA

                          19
                          +    W.P.(C) 1524/2020 & CM APPL. 5343/2020, 7533/2020,
                               10777/2020, 17184/2020
                               UDAYAN SEN                                   ..... Petitioner
                                                Through: Mr. Arun Kathpalia, Senior Advocate
                                                with Ms. Aayushi Sharma and Ms. Sukanya Joshi,
                                                Advocates

                                                 versus

                               UNION OF INDIA & ANR                     ..... Respondents
                                             Through: Mr. Chetan Sharma, ASG with Mr.
                                             Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.
                                             Vinay Yadav, Mr.Akshay Gadeock and Mr. Sahaj
                                             Garg, Advocates for UOI.



Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:29.07.2021
22:15:08
                                                 Mr. P S Narsimha, Senior Advocate with Mr.
                                                Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
                                                Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
                                                Ms. Aditi Tripathi, Advocates for NFRA
                          20
                          +    W.P.(C) 1525/2020 & CM APPL. 5346/2020, 9616/2020,
                               10765/2020, 17182/2020
                               SHRENIK BAID                                   ..... Petitioner
                                                Through: Mr. Arun Kathpalia, Senior Advocate
                                                with Ms. Misha Rohatgi and Mr. Devang Kumar,
                                                Advocates

                                                versus

                               UNION OF INDIA AND ANR                       ..... Respondent
                                             Through: Mr. Chetan Sharma, ASG with Mr.
                                             Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.Vinay
                                             Yadav, Mr.Akshay Gadeock and Mr. Sahaj Garg,
                                             Advocates for UOI.
                                             Mr. P S Narsimha, Senior Advocate with Mr.
                                             Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
                                             Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
                                             Ms. Aditi Tripathi, Advocates for NFRA

                          21
                          +    W.P.(C) 1065/2021 & CM APPLS. 2979/2021, 9896/2021

                               DELOITTE HASKINS & SELLS LLP                ..... Petitioner
                                            Through: Mr.Kapil Sibal and Mr.Abhinav
                                            Vashisht, Senior Advocates with Mr. Mahesh
                                            Agarwal, Mr. Rishi Agrawala, Mr. Rahul
                                            Dwarkadas, Ms. Prachi Dhanani, Ms. Rishika
                                            Harish, Ms. Niyati Kohli, Ms. Rohini Jaiswal, Ms.
                                            Juhi Bahirwani, Mr. Pratham Vir Agarwal and Ms.
                                            Manavi Agarwal, Advocates

                                                versus




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:29.07.2021
22:15:08
                               UNION OF INDIA & ANR.                    ..... Respondents
                                            Through: Mr. Chetan Sharma, ASG with Mr.
                                            Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.
                                            Vinay Yadav, Mr.Akshay Gadeock and Mr. Sahaj
                                            Garg, Advocates for UOI.

                                              Mr. P S Narsimha, Senior Advocate with Mr.
                                              Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
                                              Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
                                              Ms. Aditi Tripathi, Advocates for NFRA
                          8
                          +   LPA 113/2021& CM APPLs. 10590/2021 (Stay), 21991/2021 &
                              10592/2021 (Delay in filing appeal)
                              NATIONAL FINANCIAL
                              REPORTING AUTHORITY                            ..... Appellant
                                               Through       Mr. Chetan Sharma, ASG with Mr.
                                                Kirtiman Singh, CGSC, Mr. Taha Yasin, Mr.
                                                Akshay Gadeock, Mr. Vinay Yadav, Mr. Amit
                                                Gupta, Mr. Sahaj Garg and Mr. Rashid A.
                                                Chowdhury, Advocates

                                              versus
                              AKEEL MASTER                                ..... Respondent
                                               Through Mr.Sandeep Sethi, Senior Advocate
                                               with Mr.Vijayendra Pratap Singh, Mr.Aditya
                                               Jalan, Mr.Priyank Ladoia, Mr.Raghav Seth,
                                               Ms.Vanya Chhabra, Mr.Rajkanwar Singh &
                                               Mr.Anant Narayan Misra, Advocates
                          9
                          +   LPA 115/2021& CM APPLs. 10615/2021 (Stay) & 10617/2021
                              (Delay in filing appeal) and CM No.21992/2021
                              NATIONAL FINANCIAL
                              REPORTING AUTHORITY                           ..... Appellant
                                                  Through Mr. Chetan Sharma, ASG with Mr.
                                                  Kirtiman Singh, CGSC, Mr. Taha Yasin, Mr.
                                                  Akshay Gadeock, Mr. Vinay Yadav, Mr. Amit
                                                  Gupta, Mr. Sahaj Garg and Mr. Rashid A.
                                                  Chowdhury, Advocates



Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:29.07.2021
22:15:08
                                              versus
                               B S R ASSOCIATES LLP & ANR.                     ..... Respondents

                                                 Through Mr. Darius Khambata, Senior
                                                 Advocate with Mr.Vijayendra Pratap Singh,
                                                 Mr.Aditya Jalan, Mr.Priyank Ladoia, Mr.Raghav
                                                 Seth, Ms.Vanya Chhabra, Mr.Rajkanwar Singh &
                                                 Mr. Anant Narayan Misra, Advocates
                          10
                          +    LPA 116/2021& CM APPLs. 10628/2021 (Stay) & 10630/2021
                               (Delay in filing appeal) and CM 21993/2021

                               NATIONAL FINANCIAL
                               REPORTING AUTHORITY                             ..... Appellant

                                                 Through Mr. Chetan Sharma, ASG with Mr.
                                                 Kirtiman Singh, CGSC, Mr. Taha Yasin, Mr.
                                                 Akshay Gadeock, Mr. Vinay Yadav, Mr. Amit
                                                 Gupta, Mr. Sahaj Garg and Mr. Rashid A.
                                                 Chowdhury, Advocates

                                                 Versus

                               N SAMPATH GANESH                                ..... Respondent

                                                 Through Mr.Mukul Rohatgi, Senior Advocate
                                                 with Mr.Vijayendra Pratap Singh, Mr.Aditya
                                                 Jalan, Mr.Priyank Ladoia, Mr.Raghav Seth,
                                                 Ms.Vanya Chhabra, Mr.Rajkanwar Singh &
                                                 Mr.Anant Narayan Misra, Advocates
                               CORAM:
                               HON'BLE THE CHIEF JUSTICE
                               HON'BLE MS. JUSTICE JYOTI SINGH

                                           ORDER

% 26.07.2021 Proceedings have been conducted through video conferencing.

Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.07.2021 22:15:08

List all these matters on 24.08.2021 under the heading 'for hearing'. Interim orders, wherever passed, shall continue till the next date of hearing.

CHIEF JUSTICE JYOTI SINGH, J JULY 26, 2021 yg Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.07.2021 22:15:08