Delhi High Court - Orders
Rukshad Daruvala vs Union Of India & Anr on 26 July, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~18 to 21 and 8 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
18
+ W.P.(C) 1522/2020 & CM APPL. 5336/2020, 10764/2020 &
17186/2020
RUKSHAD DARUVALA ..... Petitioner
Through: Mr. Arun Kathpalia, Senior Advocate
with Ms. Aayushi Sharma and Ms. Sukanya Joshi,
Advocates
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.
Vinay Yadav, Mr.Akshay Gadeock and Mr. Sahaj
Garg, Advocates for UOI.
Mr. P S Narsimha, Senior Advocate with Mr.
Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
Ms. Aditi Tripathi, Advocates for NFRA
19
+ W.P.(C) 1524/2020 & CM APPL. 5343/2020, 7533/2020,
10777/2020, 17184/2020
UDAYAN SEN ..... Petitioner
Through: Mr. Arun Kathpalia, Senior Advocate
with Ms. Aayushi Sharma and Ms. Sukanya Joshi,
Advocates
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.
Vinay Yadav, Mr.Akshay Gadeock and Mr. Sahaj
Garg, Advocates for UOI.
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:29.07.2021
22:15:08
Mr. P S Narsimha, Senior Advocate with Mr.
Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
Ms. Aditi Tripathi, Advocates for NFRA
20
+ W.P.(C) 1525/2020 & CM APPL. 5346/2020, 9616/2020,
10765/2020, 17182/2020
SHRENIK BAID ..... Petitioner
Through: Mr. Arun Kathpalia, Senior Advocate
with Ms. Misha Rohatgi and Mr. Devang Kumar,
Advocates
versus
UNION OF INDIA AND ANR ..... Respondent
Through: Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.Vinay
Yadav, Mr.Akshay Gadeock and Mr. Sahaj Garg,
Advocates for UOI.
Mr. P S Narsimha, Senior Advocate with Mr.
Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
Ms. Aditi Tripathi, Advocates for NFRA
21
+ W.P.(C) 1065/2021 & CM APPLS. 2979/2021, 9896/2021
DELOITTE HASKINS & SELLS LLP ..... Petitioner
Through: Mr.Kapil Sibal and Mr.Abhinav
Vashisht, Senior Advocates with Mr. Mahesh
Agarwal, Mr. Rishi Agrawala, Mr. Rahul
Dwarkadas, Ms. Prachi Dhanani, Ms. Rishika
Harish, Ms. Niyati Kohli, Ms. Rohini Jaiswal, Ms.
Juhi Bahirwani, Mr. Pratham Vir Agarwal and Ms.
Manavi Agarwal, Advocates
versus
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:29.07.2021
22:15:08
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh CGSC, Mr. Amit Gupta, Mr.
Vinay Yadav, Mr.Akshay Gadeock and Mr. Sahaj
Garg, Advocates for UOI.
Mr. P S Narsimha, Senior Advocate with Mr.
Chetan Sharma, ASG, Mr. Kirtiman Singh, CGSC,
Mr. Rishad A. Chowdhury, Mr. Taha Yasin and
Ms. Aditi Tripathi, Advocates for NFRA
8
+ LPA 113/2021& CM APPLs. 10590/2021 (Stay), 21991/2021 &
10592/2021 (Delay in filing appeal)
NATIONAL FINANCIAL
REPORTING AUTHORITY ..... Appellant
Through Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh, CGSC, Mr. Taha Yasin, Mr.
Akshay Gadeock, Mr. Vinay Yadav, Mr. Amit
Gupta, Mr. Sahaj Garg and Mr. Rashid A.
Chowdhury, Advocates
versus
AKEEL MASTER ..... Respondent
Through Mr.Sandeep Sethi, Senior Advocate
with Mr.Vijayendra Pratap Singh, Mr.Aditya
Jalan, Mr.Priyank Ladoia, Mr.Raghav Seth,
Ms.Vanya Chhabra, Mr.Rajkanwar Singh &
Mr.Anant Narayan Misra, Advocates
9
+ LPA 115/2021& CM APPLs. 10615/2021 (Stay) & 10617/2021
(Delay in filing appeal) and CM No.21992/2021
NATIONAL FINANCIAL
REPORTING AUTHORITY ..... Appellant
Through Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh, CGSC, Mr. Taha Yasin, Mr.
Akshay Gadeock, Mr. Vinay Yadav, Mr. Amit
Gupta, Mr. Sahaj Garg and Mr. Rashid A.
Chowdhury, Advocates
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:29.07.2021
22:15:08
versus
B S R ASSOCIATES LLP & ANR. ..... Respondents
Through Mr. Darius Khambata, Senior
Advocate with Mr.Vijayendra Pratap Singh,
Mr.Aditya Jalan, Mr.Priyank Ladoia, Mr.Raghav
Seth, Ms.Vanya Chhabra, Mr.Rajkanwar Singh &
Mr. Anant Narayan Misra, Advocates
10
+ LPA 116/2021& CM APPLs. 10628/2021 (Stay) & 10630/2021
(Delay in filing appeal) and CM 21993/2021
NATIONAL FINANCIAL
REPORTING AUTHORITY ..... Appellant
Through Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh, CGSC, Mr. Taha Yasin, Mr.
Akshay Gadeock, Mr. Vinay Yadav, Mr. Amit
Gupta, Mr. Sahaj Garg and Mr. Rashid A.
Chowdhury, Advocates
Versus
N SAMPATH GANESH ..... Respondent
Through Mr.Mukul Rohatgi, Senior Advocate
with Mr.Vijayendra Pratap Singh, Mr.Aditya
Jalan, Mr.Priyank Ladoia, Mr.Raghav Seth,
Ms.Vanya Chhabra, Mr.Rajkanwar Singh &
Mr.Anant Narayan Misra, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 26.07.2021 Proceedings have been conducted through video conferencing.
Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.07.2021 22:15:08List all these matters on 24.08.2021 under the heading 'for hearing'. Interim orders, wherever passed, shall continue till the next date of hearing.
CHIEF JUSTICE JYOTI SINGH, J JULY 26, 2021 yg Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.07.2021 22:15:08