Section 146 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
146. Storing-off oil and fuel underground.
- The employer shall ensure at a construction site of a building or other construction work that-(a)all oils, greases or fuels stored underground in excavation or tunnelling work are kept in tightly sealed containers and in fire resistant areas at safe distances away from explosive and other flammable chemicals;(b)appropriate flame proof installation is used in such storage areas as specified in clause (a).
