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State of West Bengal - Section

Section 17 in West Bengal Municipal (Employees' Service) Rules, 2010

17. Drawai of pay date of its commencement and end.

.— Subject to any exception specifically made in these rules, an employee shall begin to draw pay and allowances attached to the post neon by him with effect from the date he assumes the duties of the post, and shall cease to draw them as soon as he ceases to discharge these duties.Note : An employee will begin to draw the pay and allowances attached to the post held by him with effect from the date when he assumes the duties of that post, if the charge is transferred before the noon of that date. If the charge is transferred in the afternoon he commences to draw them from the following day.