Section 45(2)(a) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(2)(a) in The Bihar Motor Vehicles Rules, 1992

(a)Such foreign Consular Officers as have been notified by a general or special order of the State Government in respect of motor vehicle belonging to them,

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State of Bihar - Subsection

Section 45(2)(a) in The Bihar Motor Vehicles Rules, 1992