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[Cites 0, Cited by 1] [Section 60(1)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(1)(c) in Delhi Co-operative Societies Act, 1972

(c)between the society or its committee and any past committee, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or