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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3)(xi) in Kerala Highway (control of access and restriction on use of land) Rules, 2000

(xi)The applicant shall at all times permit any duly authorised officer or servant of the Government to inspect the said approach road including any culvert or drainage therein.