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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Constitution Subarticle

Section 2(2)(c) in THE CONSTITUTION (EIGHTY-NINTH AMENDMENT) ACT, 2003

(c)in clauses (5), (9) and (10), the words "and Scheduled Tribes", wherever they occur, shall be omitted.