Allahabad High Court
Ram Sunder Maurya vs State Of U.P. And Others on 19 November, 2015
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1251 of 1990 Petitioner :- Ram Sunder Maurya Respondent :- State Of U.P. And Others Counsel for Petitioner :- H.L.Srivastava,Balkeshwar Srivastava,H.L.Srivastava,N.K. Pandey,Rakesh Kuamr Maurya Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Balkeshwar Srivastava, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 19.11.2015 Arvind