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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(xiii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xiii)[ two persons from amongst the Readers or Lecturers of the University Teaching Departments and three persons from amongst Assistant Professors of the affiliated Colleges to be elected from amongst themselves in the manner prescribed by the Statutes;] [Substituted by M P. Act No. 19 of 1994.]