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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

(i)'Basic Pay' means pay as defined in Rule 7(24) (i) of Rajasthan Service Rules, 1951, provided that when a member is in receipt of a personal pay in the existing pay scale, the basic pay includes personal pay;