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State of Goa - Section

Section 258 in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

258. Fraudulent concealment of documents.

- The head of the family, who conceals fraudulently documents of title necessary to take cognizance of the nature of, or of the encumbrances on, the partible assets, shall be liable for the losses caused by such omission.Executor