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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(2) in The Bombay Gas Supply Rules, 1940

(2)The Company shall render to such officer as Government may appoint in this behalf such statement within six months from the date up to which it is made :Provided that, Government may, if it is satisfied that there is sufficient reason for so doing, extend the time for rendering the same.