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[Section 6]
[Entire Act]
State of Gujarat - Subsection
Section 6(1) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013
| (a) Scheduled Caste : | 7 % | |
| (b) Scheduled Tribe : | 15 % | |
| (c) Socially and Educationally Backward Class,including Widows and Orphan of any caste: | 27 % |