Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Chattisgarh - Subsection Section 14(5) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004 (5)Registrar shall exercise such powers and perform such duties as may be conferred or imposed on him, by Statute, Ordinance or Regulation.
