Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(5)The Assistant Director shall send to the Authorised Officer before the 20th of the succeeding month, a statement of accounts along with his certificate to the effect that pension has been remitted to the post offices for being credited to all the pensioners in his jurisdiction, before the 10th of the month.