Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231(3)] [Section 231] [Entire Act] State of West Bengal - Subsection Section 231(3)(b) in West Bengal Municipal Act, 1993 (b)provide connection pipes of such size, materials and description and take such necessary steps for the purpose, as may be provided by regulations,