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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Telangana - Subsection

Section 241(1) in Telangana Panchayat Raj Act, 2018

(1)The State Election Commission may nominate an Observer who shall be an officer of Government to watch the conduct of election or elections for such specified area or areas in the district and to perform such other functions as may be entrusted to him by the Commission in relation thereto.