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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(5)(i) in Tamil Nadu Pension Rules, 1978

(i)has no professional qualifications and the matter in respect of which the practice is to be set up or is carried on are relatable to his official knowledge or experience; or