Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Madhya Pradesh - Subsection Section 78(2) in The M.P. Cinemas (Regulation) Rules, 1972 (2)The words "No Exit" in the language understood in the locality, shall be similarly painted upon all doors in sight of the audience which do not lead to exits.
