Himachal Pradesh High Court
Ms Reeta vs . Hindustan Petroleum Corporation on 4 March, 2022
Bench: Sabina, Satyen Vaidya
Ms Reeta vs. Hindustan Petroleum Corporation Limited .
CWP No.542 of 2021 04.03.2022 Present: Mr. Anshul Attri and Ms. Manju Dhatwalia, Advocates, for the petitioner.
Mr. Nitin Thakur, Advocate, for the respondent.
Learned counsel for the respondent requests for an adjournment.
List again on 30.5.2022.
( Sabina ) Judge ( Satyen Vaidya ) March 4, 2022 (KS) Judge ::: Downloaded on - 04/03/2022 20:14:22 :::CIS