Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(ii) in The Punjab Fisheries Rules, 1956 (ii)debar the Warden of Fisheries to issue an individual licence for Rod and Line for sport and licensee shall not be entitled to claim any compensation.
