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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttarakhand - Subsection

Section 11(3) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(3)The record referred to in sub-rule (1) shall be maintained transparently, in the public domain and used for the purposes of clause (e) of section 9 of the Act.