Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 167 in THE FINANCE ACT, 2021 167. Amendment of section 97. In section 97 of the Finance Act (No.2) Act, 2004, (hereafter in this Part referred to as the Principal Act),-
