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State of Odisha - Section

Section 6 in The Orissa Opium Smoking Act, 1947

6. Presumption from the presence of opium and opium smoking apparatus.

- If in any place where two or more persons are assembled, there are found opium and any pipe or apparatus for the smoking of opium or apparatus for the preparation of opium, a Court shall presume, unless and until the contrary is proved, that such persons have assembled at such place for the purpose of smoking opium or of preparing opium for smoking purposes.