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State of Kerala - Section

Section 6 in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

6. Power to seek advice or assistance.

(1)The Council may associate itself with any person or body and obtain technical assistance or advice as it may deem necessary for carrying out the provisions of this Act.
(2)The Council may appoint such sub-committees as it deems fit, with members or persons who are not members of the Council, for such period, not exceeding two years, for the consideration of any particular matter under this Act or such other matter as may be prescribed.