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State of Rajasthan - Section

Section 22 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

22. Provision for overlapping junctions.

- An overlap of at least 45 metres (150 ft.) is to be provided between the opposite roads meeting amain street in case they do not intersect at right angles or at as near as a right angle.