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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1) in THE COAL GRADING BOARD ACT, 1925

(1)The Central Government may, after previous publication, by notification in the Official Gazette, make rules[For such rules, see Gazette of India, 1925, Part I, p. 1199.] for the purpose of carrying into effect all or any of the purposes of this Act.