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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Excise (Grant of License of Selling by Bar and Conditions of License) Rules, 2017

18. License and plan of the licensed premises to be exhibited.

- The proforma licence shall be exhibited in a conspicuous place in the licensed premises. The Licensee shall also exhibit the approved drawings / plan of the licensed premises for verification by the Inspecting authorities.