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State of Jharkhand - Section
Section 788 in Bihar Education Code, 1961
788. Constitution of the Executive Board.
- Total strength - 14.| (i) | Chairman | .. | Minister of Education. |
| (ii) | Vice-Chairman | .. | Deputy Minister for Education |
| (iii) | Secretary | .. | Member-Secretary of the General Council. |
| (iv) | 11 members of the General Council covering different categoriesof the member to be nominated by the Government, of which oneshall be the representative of the Chow Dance and one shall befrom among the representatives of the tribal arts. |