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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Punjab - Subsection

Section 53(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)to produce any record, correspondence, plan or other document which is in his possession or under his control as Commissioner or which is recorded or filed in his office or in the office of any Corporation officer or other Corporation employee subordinate to him;