Madhya Pradesh High Court
M/S Sharda Supari Center vs The State Of Madhya Pradesh on 5 March, 2018
THE HIGH COURT OF MADHYA PRADESH WP-18525-2017 (M/S SHARDA SUPARI CENTER Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 05-03-2018 On the request of Shri Dr. K.K. Dubey, learned counsel for the petitioner, list after four weeks.
(RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY) sh JUDGE JUDGE e ad Digitally signed by SUSHEEL Pr KUMAR JHARIYA Date: 2018.03.05 16:34:01 +05'30' sj a hy ad M of rt ou C h ig H