Calcutta High Court
Architecture Pvt. Ltd vs Mackintosh Burn Ltd on 21 August, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
GA No. 1762 of 2013
CS No. 197 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RDG INTERIOR DECORATION EXTERIOR
ARCHITECTURE PVT. LTD.
Versus
MACKINTOSH BURN LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 21st August, 2013.
Mr. Rajat Dutta, Adv.
...for the petitioner
Mr. Arnab Chakraborty, Adv.
...for the respondent
The Court : Time to file affidavit-in-opposition is extended by ten days from date; reply thereto, if any, be filed within ten days thereafter. Matter to appear in the list on 10th September, 2013.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) TR/