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Custom, Excise & Service Tax Tribunal

Cc, Amritsar vs Goodwill Impex & Ors on 31 March, 2008

        

 
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, PRINCIPAL BENCH, 
NEW DELHI, COURT NO.1

CUSTOMS APPEAL NOS. 535, 536 AND 539 OF 2006

Date of Hearing/Decision: 31.3.2008

CC,  Amritsar								  Appellant
   				  [Rep. by: Shri Ravi Raghavan, Advocate]

Versus

Goodwill Impex & Ors.							Respondent
       				      	     		    [Rep. by: None]

Coram: Honble Mr. Justice S.N. Jha, President
	   Honble Mr. M. Veeraiyan, Member (Technical)

O R D E R

Per Justice S.N. Jha:

These appeals are to be tagged with Appeal Nos.C/301-314/2005 which is fixed for 24.4.2008. [Dictated and pronounced in the open Court] [Justice S.N.Jha] President [M. Veeraiyan] Member (Technical) nk