Custom, Excise & Service Tax Tribunal
Cc, Amritsar vs Goodwill Impex & Ors on 31 March, 2008
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, PRINCIPAL BENCH,
NEW DELHI, COURT NO.1
CUSTOMS APPEAL NOS. 535, 536 AND 539 OF 2006
Date of Hearing/Decision: 31.3.2008
CC, Amritsar Appellant
[Rep. by: Shri Ravi Raghavan, Advocate]
Versus
Goodwill Impex & Ors. Respondent
[Rep. by: None]
Coram: Honble Mr. Justice S.N. Jha, President
Honble Mr. M. Veeraiyan, Member (Technical)
O R D E R
Per Justice S.N. Jha:
These appeals are to be tagged with Appeal Nos.C/301-314/2005 which is fixed for 24.4.2008. [Dictated and pronounced in the open Court] [Justice S.N.Jha] President [M. Veeraiyan] Member (Technical) nk