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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(a) in The Wild Life (Protection) (Orissa) Rules, 1974

(a)to commence or carry on the business as -
(i)a manufacturer of or dealer in any animal article shall be fifty rupees;
(ii)a taxidermist shall be one hundred rupees;
(iii)a dealer in trophy or uncured trophy shall be fifty rupees;
(iv)a dealer in captive animals shall be two hundred rupees;
(v)a dealer in meat shall be fifty rupees;