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Supreme Court - Daily Orders

Gyan Chand vs Anand Sathe on 23 November, 2022

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     ITEM NO.30                         REGISTRAR COURT. 2               SECTION IV-B

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                        No(s).   10453-
     10454/2021

     GYAN CHAND & ANR.                                                         Petitioner(s)

                                                         VERSUS

     ANAND SATHE & ANR.                                                        Respondent(s)



     Date : 23-11-2022 These petitions were called on for hearing today.



     For Petitioner(s)                    Ms. Muskan Gupta,Adv.
                                          Mr. Somanatha Padhan, AOR

     For Respondent(s)
                                          Mr. Rameshwar Prasad Goyal, AOR


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R
SLP(C) No.10453/2021

Name of respondent No.1 has been deleted vide order dated 7.11.2022 of the Hon’ble Judge in Chambers.

Service of notice is complete on respondent No. 2 but none has entered appearance on his behalf.

Respondent No.3 has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court, under the rules.

Signature Not Verified Digitally signed by MADHU GROVER Date: 2022.11.24 SLP(C) No.10454/2021

15:49:01 IST Reason:

Respondent No.1 has already filed the counter affidavit.
Name of respondent No.2 has been deleted vide order dated 7.11.2022 of the Hon’ble Judge in Chambers.
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Service of notice is complete on respondent No. 3 but none has entered appearance on his behalf.

Viewed thus, the matter shall be processed for listing before the Hon'ble Court, under the rules.

S.P.S. LALER Registrar MG