Supreme Court - Daily Orders
Gyan Chand vs Anand Sathe on 23 November, 2022
1
ITEM NO.30 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Petition(s) for Special Leave to Appeal (C) No(s). 10453-
10454/2021
GYAN CHAND & ANR. Petitioner(s)
VERSUS
ANAND SATHE & ANR. Respondent(s)
Date : 23-11-2022 These petitions were called on for hearing today.
For Petitioner(s) Ms. Muskan Gupta,Adv.
Mr. Somanatha Padhan, AOR
For Respondent(s)
Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
SLP(C) No.10453/2021
Name of respondent No.1 has been deleted vide order dated 7.11.2022 of the Hon’ble Judge in Chambers.
Service of notice is complete on respondent No. 2 but none has entered appearance on his behalf.
Respondent No.3 has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court, under the rules.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2022.11.24 SLP(C) No.10454/202115:49:01 IST Reason:
Respondent No.1 has already filed the counter affidavit.
Name of respondent No.2 has been deleted vide order dated 7.11.2022 of the Hon’ble Judge in Chambers.2
Service of notice is complete on respondent No. 3 but none has entered appearance on his behalf.
Viewed thus, the matter shall be processed for listing before the Hon'ble Court, under the rules.
S.P.S. LALER Registrar MG