Delhi High Court - Orders
Satyapal Singh vs All India Council For Technical ... on 26 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12017/2018 and CM APPL. Nos.46547/2018 & 50901/2022
SATYAPAL SINGH ..... Petitioner
Through: Ms.Indrani Ghosh, Advocate
(through VC)
versus
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
AND ORS. ..... Respondents
Through: Mr.Anil Soni, Standing Counsel with
Mr.Devvrat Yadav and Mr.Archit
Mishra, Advocates for AICTE
Ms.Aliza Alam, Advocate for
Ms.Avnish Ahlawat, ASC for
GNCTD
Mr.Gaurav Sarin, Advocate for R-2
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 26.09.2023
List on 29th March 2024.
CHANDRA DHARI SINGH, J
SEPTEMBER 26, 2023
SV/RYP
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