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Delhi High Court - Orders

Satyapal Singh vs All India Council For Technical ... on 26 September, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~33
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 12017/2018 and CM APPL. Nos.46547/2018 & 50901/2022
                                     SATYAPAL SINGH                                                                        ..... Petitioner
                                                                           Through:                Ms.Indrani Ghosh, Advocate
                                                                                                   (through VC)

                                                                           versus

                                     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
                                     AND ORS.                                 ..... Respondents
                                                  Through: Mr.Anil Soni, Standing Counsel with
                                                            Mr.Devvrat Yadav and Mr.Archit
                                                            Mishra, Advocates for AICTE
                                                            Ms.Aliza Alam, Advocate for
                                                            Ms.Avnish Ahlawat, ASC for
                                                            GNCTD
                                                            Mr.Gaurav Sarin, Advocate for R-2

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               26.09.2023

                                     List on 29th March 2024.



                                                                                                              CHANDRA DHARI SINGH, J
                           SEPTEMBER 26, 2023
                           SV/RYP

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:43:32