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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(m) in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982

(m)'Minor Heads of expenditure' means heads subordinate to a major head and are the following :
(i)Salaries,
(ii)Allowances and honoraria
(iii)Contingency Recurring
(iv)contingency Non-recurring
(v)Leave salary and Pension contribution.
(vi)Pension
(vii)Fellowship
(viii)Repairs