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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)No Petition, documents or other matters contained in any language other than English or in Hindi may be accepted by the Commission unless the same is accompanied by a translation thereof in English:Provided that such translation may be dispensed with at the discretion of the Commission.