Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(2)(a) in The Haryana Municipal Citizens' Participation Act, 2008 (a)the member of the municipality representing the ward, who shall be the chairperson of the ward committee;