Section 37O(2)(a) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

[Cites 0, Cited by 0] [Section 37O(2)] [Section 37O] [Entire Act]

(a)except on the production of a certificate in Form P.S. VIII issued by a Medical Officer in the manner provided in Rule 37-P;

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