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State of Madhya Pradesh - Section

Section 40 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

40. Ordinances how made.

(1)All ordinances except the first Ordinance shall be made by the Executive Council.
(2)An Ordinance made by the Executive Council shall come into force from the date on which it is approved by the Kuladhipati.